Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(4) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973

(4)"appointed day" means the 24th day of January, 1971;