Supreme Court - Daily Orders
Dr. B. Surendra Nath vs Member Secretary, Central Silk Board . on 22 January, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, Arun Mishra
ITEM NO.39 COURT NO.5 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1358/2016
(Arising out of impugned final judgment and order dated 09/12/2015
in WP No. 44660/2015 passed by the High Court of Karnataka at
Bangalore)
B. SURENDRA NATH Petitioner(s)
VERSUS
MEMBER SECRETARY, CENTRAL SILK BOARD AND ORS. Respondent(s)
(with interim relief)
Date : 22/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Sanjay R. Hegde,Sr.Adv.
Mr. Reepak Kansal,Adv.
Mr. Pravir Choudhary,AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to entertain this special leave petition, which is dismissed.
(NARENDRA PRASAD) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2016.01.23
12:24:34 IST
Reason: