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Supreme Court - Daily Orders

Dr. B. Surendra Nath vs Member Secretary, Central Silk Board . on 22 January, 2016

Bench: Fakkir Mohamed Ibrahim Kalifulla, Arun Mishra

     ITEM NO.39                              COURT NO.5                 SECTION IVA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   1358/2016

     (Arising out of impugned final judgment and order dated 09/12/2015
     in WP No. 44660/2015 passed by the High Court of Karnataka at
     Bangalore)

     B. SURENDRA NATH                                                    Petitioner(s)

                                                    VERSUS

     MEMBER SECRETARY, CENTRAL SILK BOARD AND ORS.                       Respondent(s)

     (with interim relief)


     Date : 22/01/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                             HON'BLE MR. JUSTICE ARUN MISHRA


     For Petitioner(s)                 Mr. Sanjay R. Hegde,Sr.Adv.
                                       Mr. Reepak Kansal,Adv.
                                       Mr. Pravir Choudhary,AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

We are not inclined to entertain this special leave petition, which is dismissed.



            (NARENDRA PRASAD)                                  (SHARDA KAPOOR)
              COURT MASTER                                      COURT MASTER




Signature Not Verified

Digitally signed by
Jayant Kumar Arora
Date: 2016.01.23
12:24:34 IST
Reason: