Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(xxi) in Rajasthan Biological Diversity Rules, 2010 (xxi)Recommend for creation of posts and mode of recruitment of such post; to State Government for effective discharge of the functions by the Board:
