Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Indian Power Alcohol Act, 1948 11. Power of exemption. Notwithstanding anything contained in this Act, the Central Government may, by notification 2 in the Official Gazette, declare that any of the provisions of this Act shall not apply to any case or class of cases.
