Section 2(a) in The M.P. Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998
(a)"Act" means in case of Municipal Corporation the Madhya Pradesh Municipal Corporation Act, 1956 (No. 23 of 1956) and in case of Municipal Council and Nagar Panchayats the Madhya Pradesh Municipalities Act, 1961 (No. 37 of 1961);
