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[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(8)(ii) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Transmission Tariff) Regulations, 2011

(ii)INDX - Inflation Factor to be used for indexing. Value of INDX shall be a combination of the Consumer Price Index (CPI) and the Wholesale Price Index (WPI) for immediately preceding ten years before the base year;