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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iii) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(iii)"Commanded land" means land shown as such by the Irrigation Department in their command statements with reference to Jawai Project.