Section 174(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Uttar Pradesh - Subsection

Section 174(e) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(e)daughter's son;

(ee)[ father; [Added by U.P. Act No. 37 of 1958.]

(eee)mother];