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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(2)(e) in Vijaybhoomi University, Raigad Act, 2018

(e)the conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators ;