Supreme Court - Daily Orders
Salitho Ores Pvt.Ltd. . vs The Captain Of Ports . on 1 May, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.42 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23906/2013
(Arising out of impugned final judgment and order dated 08-05-2013
in WP No. 735/2010 passed by the High Court Of Judicature At Bombay
At Goa)
SALITHO ORES PVT.LTD. & ORS. Petitioner(s)
VERSUS
THE CAPTAIN OF PORTS & ORS. Respondent(s)
WITH
SLP(C) No. 24486/2013 (IX)
SLP(C) No. 29500/2013 (IX)
SLP(C) No. 30644/2017 (XV)
(FOR I.R. and IA No.117367/2017-EXEMPTION FROM FILING O.T. and IA
No.12588/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
SLP(C) No. 30015/2017 (XV)
(FOR I.R. and IA No.114717/2017-EXEMPTION FROM FILING O.T.)
SLP(C) No. 5697/2018 (XV)
SLP(C) No. 4457/2018 (XV)
(FOR I.R. and IA No.14865/2018-EXEMPTION FROM FILING O.T. and IA
No.14867/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 4453/2018 (XV)
SLP(C) No. 5698/2018 (XV)
(FOR I.R. and IA No.19995/2018-EXEMPTION FROM FILING O.T. and IA
No.19997/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 5699/2018 (XV)
(FOR I.R. and IA No.19338/2018-EXEMPTION FROM FILING O.T. and IA
No.19332/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 5700/2018 (XV)
Signature Not Verified
Digitally signed by
(FOR I.R. and IA No.20736/2018-EXEMPTION FROM FILING O.T. and IA
MEENAKSHI KOHLI
Date: 2018.05.02
No.20737/2018-CONDONATION OF DELAY IN REFILING)
17:16:09 IST
Reason:
1
Date : 01-05-2018 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
M/S. K J John And Co
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Saket Sikri, Adv.
Ms. Ranjeeta Rohatgi, AOR
Ms. Swati Kamat, Adv.
Mr. Naveen Kumar, AOR
Mr. Paras K., Sr. Adv.
Mr. Shwetank Sailakwal, Adv.
Mr. Tanmaya Agarwal, AOR
Mr. Jitin Chaturvedi, Adv.
Ms. Aditi Tirpa, Adv.
For Respondent(s) Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Ms. Kanika Kalaiyarasan, Adv.
For M/S. K J John And Co
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing O.T. is allowed.
Delay condoned.
Leave granted.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER 2