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Allahabad High Court

Arvind Kumar vs V.C./Allahabad University And Others on 5 August, 2010

Court No. - 39

Case :- WRIT -- C No. -- 8189 of 2004

Petitioner :- Arvind Kumar

Respondent :- V.C./Allahabad University And Others
Petitioner Counsel :- Amrendra Nath Rai,Shlesh Gautam
Respondent Counsel :- Tarun VarIna,P.S. Baghel,Ram Gopal
Tripathi,S.C.

Hon'ble Dilip GuDta.J.

List has been revised. No one appears to press the petition. Even otherwise, the petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.

Order Date :- 5.8.2010 Kpy