Section 1 in The Jharkhand Compulsory Registration of Marriages Act, 2017
1. Short title, extent and commencement.
(a)This Act may be called the Jharkhand Compulsory Registration of Marriages Act, 2017.(b)It shall come into force on such date as the State Government may by notification in the official Gazette, publish.(c)It shall extend to the whole of Jharkhand State.
