Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Chattisgarh - Subsection Section 42(iii) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (iii)credit the amount of interest due to every subscriber based on the balance monthly products of each subscriber's account during the preceding year; and
