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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(1)(ii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(ii)two Kulpatis of Universities by rotation in the order in which the Universities are named in the Second Scheduled nominated by the State Government;