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[Cites 0, Cited by 0] [Section 60(7)] [Section 60] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 60(7)(d) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(d)it shall not include any issue slogans or brand names for the issue except the normal commercial name of the issuer or commercial brand names of its products already in use;