Section 35(4)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(a) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(a)state -

(i)the date on which, the hours between which the continuation poll or the fresh poll, as the case may be, shall be held; and

(ii)the date on which and the place and hour at which, the counting of the votes shall be commenced;