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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(2)(xvi) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xvi)prosecute or defend any suit, action or proceedings in connection with its affairs, or for contravention of any of the provisions of this Act;