Section 26(1)(b) in The Gujarat Veterinary Practitioners Act, 1969

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State of Gujarat - Subsection

Section 26(1)(b) in The Gujarat Veterinary Practitioners Act, 1969

(b)such degree, diploma, licence or certificate or any other like award,

(i)is recognised by any law for the time being in force in India or in any part thereof, or

(ii)has been conferred, granted or issued by a body or institution referred to in the Schedule.