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Allahabad High Court

Satnam Singh vs Additional Commissioner (Judicial ) ... on 27 July, 2010

Court No. - 19
Case :- CELEING No. - 72 of 2009

Petitioner :- Satnam Singh

Respondent :- Additional Commissioner (Judicial ) Lucknow
Petitioner Counsel :- Umajeet Gupta

Respondent Counsel :- C.S.C.,Jitendra Prakash
Mishra,L.M.Khare,R.N.Gupta

Hon'ble S.C. Chaurasia J.

 

On the illness slip of Sri Umajeet Gupta, learned counsel for the petitioner, case is adjourned.

List in the next cause list. Order Date :- 27.7.2010 AKS