Allahabad High Court
Satnam Singh vs Additional Commissioner (Judicial ) ... on 27 July, 2010
Court No. - 19 Case :- CELEING No. - 72 of 2009 Petitioner :- Satnam Singh Respondent :- Additional Commissioner (Judicial ) Lucknow Petitioner Counsel :- Umajeet Gupta Respondent Counsel :- C.S.C.,Jitendra Prakash Mishra,L.M.Khare,R.N.Gupta Hon'ble S.C. Chaurasia J.
On the illness slip of Sri Umajeet Gupta, learned counsel for the petitioner, case is adjourned.
List in the next cause list. Order Date :- 27.7.2010 AKS