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[Cites 0, Cited by 0] [Section 1128] [Entire Act]

Bengal Presidency - Subsection

Section 1128(d) in Police Regulations, Bengal , 1943

(d)There shall be maintained in the Superintendents' office a consolidated alphabetical index of all names contained in the charts. Against each name a reference shall be given to the file number, the page of the history on which the name occurs and its serial number on the chart.