Central Administrative Tribunal - Delhi
Ashwani Kumar Singhal vs Ministry Of Statistics And Programme ... on 17 August, 2018
Central Administrative Tribunal
Principal Bench, New Delhi
MA No.3462/2018in OA No.2374/2018
New Delhi, this the 17th August, 2018
Hon'ble Ms. Praveen Mahajan, Member (A)
Aswani Kumar Singhal,
Aged 59 Years
S/o Shri Jai Prakash Singhal,
Data Processing Assistant-II
Data Processing Division
National Sample Survey Office
Ministry of Statistics and Programme Implementation
Sankhyiki Bhawan, Maharishi Balmiki Marg,
Delhi-110032 [Mobile No. 9868885991]
Resident of : 15 /297, Lodhi colony,
New Delhi -110003. ....Applicant.
(By Advocate: Mr. Prateek Tushar Mohanty)
Versus
Union of India through
The Additional Director General
Data Processing Division
National Sample Survey Office,
Ministry of Statistics and Programme Implementation
Mahalanobis Bhawan, 164, G.L.T. Road,
Kolkat-700108. .. Respondent
(By Advocate: Mr. P.K. Singh)
ORDER (ORAL)
Through medium of this MA No. 3462/2018, the applicant seeks permission to withdraw the OA No.2374/2018 on the ground that applicant of the OA wishes to seek voluntary retirement and he has already applied to the respondent-department.
Learned counsel for the respondents has no objection to the same.
In view of above, the MA No. 3462/2018 is allowed. Accordingly, the OA shall stands dismissed as withdrawn.
( Praveen Mahajan) Member (A) /mk /