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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(d) in Transfer of Evacuee Deposits Rules, 1955

(d)Registrar of deposits transferred to Pakistan. - The deposits transferred to Pakistan shall be entered in a register which shall be maintained in Form VIII and shall show the names of evacuees together with particulars of their deposits transferred to Pakistan.