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[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Rajasthan - Subsection

Section 162(d) in The Rajasthan Revenue Courts Manual, 1956

(d)All documents not in English shall be accompanied by their translation in English and in addition where the person upon whom the service is desired is not a British subject.' by a translation into the language of the concerned