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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(k) in The Coir Industry Act, 1953

(k)the registration of coir spindles and looms for the manufacture of coir products as also the registration of manufacturers of coir products and the conditions for such registration; the grant or issue of licenses under this Act; the fees to be levied in respect of such registration and licenses; and the suspension and cancellation of such registration and licenses;