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[Cites 0, Cited by 0] [Section 3(1A)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1A)(b) in Karnataka Universities of Agricultural Sciences Act, 1963

(b)there shall be established a university of agricultural sciences called as the University of Agricultural Sciences, Dharwad having territorial jurisdiction over the area comprising the Districts of Belgaum, Bellary, Bidar, Bijapur, Dharwad, Gulbarga, Raichur and Uttara Kannada with headquarters at Dharwad, which shall consist of Chancellor, a Pro-Chancellor, a Vice-Chancellor, a Dean, a Board of Regents and an Academic Council.]