Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Puducherry - Subsection Section 12(2) in Puducherry Land Reforms (Fixation of Ceiling on Land) Act, 1973 (2)The land so declared as surplus land shall be incorporated in the final statement published under section 11.
