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State of Odisha - Section

Section 11 in The Orissa Press Representatives' Accreditation Rules, 1966

11.

The names of persons submitting applications together with such other details as may be available, and particulars of proposals for accreditation, if any, shall be circulated to the members along with the notice of the meeting. In addition the Committee may consider any other application for accreditation about which proper intimation could not be given in time.