Delhi High Court - Orders
G L Sagar vs Edcil (India) Ltd And Anr on 1 October, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10023/2016
G L SAGAR .....Petitioner
Through: Mr. S.D.Singh, Mr. Kamla Prasad,
Mrs. Meenu Singh, Mr. Siddharth Singh and Ms.
Shweta Sinha, Advocates.
versus
EDCIL (INDIA) LTD AND ANR .....Respondents
Through: Mr. Saurabh Mishra, Ms. Aashnaa
Bhatia, Mr. Abhinav Pandey and Mr. Shrimay
Mishra, Advocates.
CORAM:
HON'BLE Ms. JUSTICE JYOTI SINGH
ORDER
% 01.10.2024
1. Arguments heard.
2. Judgment reserved.
JYOTI SINGH, J
OCTOBER 1, 2024
DU
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