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[Cites 0, Cited by 2] [Section 73(1)] [Section 73] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73(1)(a) in Andhra Pradesh Shops and Establishments Act, 1988

(a)employees in any establishment in a position of management and having control over the affairs of the establishment, whose average monthly wages exceed sixteen hundred rupees ;