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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(4)(xii) in THE BIHAR CIVIL COURT OFFICERS AND STAFF (RECRUITMENT, PROMOTION, TRANSFER AND OTHER SERVICE CONDITIONS) RULES, 2022

(xii)If suitable persons are not available for promotion to Clerk of Category I, it would be open to an Appointing Authority to fill up the said posts by