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Patna High Court - Orders

M/S Modern Auto Agency, Authorized ... vs The Union Of India Through The Ministry ... on 3 September, 2021

Bench: Chief Justice, S. Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.13507 of 2021
                 ======================================================
                 M/S Modern Auto Agency, authorized dealer of Heor Moto Corp Limited

                                                                               ... ... Petitioner/s
                                                    Versus

                 The Union of India through the Ministry Secretary,

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :    Mr. N.K.Agrawal, Sr. Advocate
                                               Mr.Amish Kumar, Advocate

                 For the Union of India   :    Dr. Krishna Nandan Singh, A.S.G.
                                               Mr. Kumar Sachin, Advocate

                 For the State            :    Mr. Vikash Kumar, SC-11
                 ======================================================
                 CORAM: HONOURABLE THE CHIEF JUSTICE
                         and
                         HONOURABLE MR. JUSTICE S. KUMAR
                                       ORAL ORDER

                 (Per: HONOURABLE THE CHIEF JUSTICE)

2   03-09-2021

Dr. K.N.Singh, learned Addl. S.G., assisted by Shri Kumar Sachin, enters appearance on behalf of Respondent No. 1 namely Union of India through the Secretary, Transport Department, New Delhi and Shri Vikash Kumar, learned S.C.- 11, enters appearance on behalf of the Respondent No. 2 namely The State of Bihar through the Secretary, Transport Department, Government of Bihar, Patna; Respondent No. 3 namely Transport Department, Government of Bihar, Patna; Respondent No. 4 namely The Deputy Secretary, Transport Department, Government of Bihar, Patna; Respondent No. 5 namely The Certificate Officer, West Champaran and Respondent No. 6 Patna High Court CWJC No.13507 of 2021(2) dt.03-09-2021 2/2 namely The District Transport Officer, West Champaran at Bettiah.

Let counter affidavit be filed by the Respondents within a period of three weeks from today. Rejoinder thereto, if any, be filed within a period of two weeks thereafter.

Shri N.K.Agrawal, learned senior counsel for the petitioner, states that the supplementary affidavit stands filed but the same is not on record.

Registry to ensure that the same be placed on record. Advance copy of the pleadings be exchanged by the learned counsels.

List on 22.10.2021.

(Sanjay Karol, CJ) ( S. Kumar, J) Sujit/Ashwini U