Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(2)(x) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (x)to consider and pass resolutions on the annual report and the annual accounts and the audit report on such accounts;