Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Official Trustees Act, 1913 (3)Nothing in this section shall be deemed to affect the provisions of [* * *] [Certain words omitted by Act 48 of 1964, Section 7 (w.e.f. 25.12.1964).] the Indian Trusts Act, 1882 (2 of 1882).
