Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(v) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(v)to finalize procedures for collection of water charges and Authorise president to keep helpers to carry out business of Water Users' Association/Distributary/Project committee.