Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(2)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(a)that the candidate is disqualified for being chosen to fill the seat under these rules;