Punjab-Haryana High Court
Mukesh Kumar vs Land Acquisition Collector And Another on 25 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1655 of 2007(O&M)
Mukesh Kumar
.... Appellant
VERSUS
Land Acquisition Collector and another
....Respondents
CORAM:-HON'BLE MR. JUSTICE RAJESH BINDAL. Present:- Mr. M.K. Chouhan, Advocate for the appellant.
Mr. Hawa Singh Hooda, Advocate General, Haryana with Mr. Lokesh Sinhal, Additional Advocate General, Haryana. RAJESH BINDAL, J For orders see detailed reasons recorded in a separate order of even date passed in RFA No.3008 of 2008 titled Smt. Poonam Vs. State of Haryana and another.
25th February, 2009. (Rajesh Bindal) Monika Judge