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M/S Kanti Prasad Mittal vs State Of Bihar on 30 September, 2024

Author: A. Abhishek Reddy

Bench: A. Abhishek Reddy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.3425 of 2024
                 ======================================================
                 M/s Kanti Prasad Mittal a Partnership Firm, duly registered under the
                 provisions of the Partnership Act, 1932, having its registered office at H.O.
                 165, Gupta Colony, T.P. Nagar, Meerut, Uttar Pradesh, through its authorized
                 signatory, Mr. Alok Kumar Singh, aged about 38 years, son of Mr. Chandra
                 Shekhar Singh, resident of 165, Gulzarbagh, Ward No. 2, Godda, P.O.-Godda,
                 P.S. Godda, District-Godda, Jharkhand, PIN-814133.

                                                                            ... ... Petitioner/s
                                                    Versus
           1.    State of Bihar through the Secretary, Labour Resources Department, having
                 its office at Niyojan Bhawan, Near Income Tax Golamber, Jawahar Lal
                 Nehru Path, Patna, Bihar-800001.
           2.    Principal Secretary cum Chairman, Bihar Building and other Construction
                 Worker Welfare Board, having its office at Niyojan Bhawan, Near Income
                 Tax Golamber, Jawahar Lal Nehru Path, Patna, Bihar-800001.
           3.    Joint Labour Commissioner, Bihar Building and other Construction Worker
                 Welfare Board, having its office at Niyojan Bhawan, Near Income Tax
                 Golamber, Jawahar Lal Nehru Path, Patna, Bihar-800001.
           4.    Bihar State Power Transmission Co. Ltd. through its Managing Director,
                 having its office at Vidyut Bhawan, Bailey Rd, Patna, Bihar-800001.
           5.    Chief Engineer (Transmission) Bihar State Power Transmission Co. Ltd.
                 through its Managing Director, having its office at Vidyut Bhawan, Bailey
                 Rd, Patna, Bihar-800001.
           6.    Senior Manager (Finance and Accounts) Bihar State Power Transmission
                 Co. Ltd. through its Managing Director, having its office at Vidyut Bhawan,
                 Bailey Rd, Patna, Bihar-800001.

                                                           ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :      Mr. M. S. Mittal, Sr. Adv.
                                               Mr.Navin Kumar Singh, Adv.
                 For the Respondent/s   :      Mr. Sarvesh Kumar, Government Pleader (24)
                 For the BSPTCL                Mr. Anand Kr. Jha, Adv.
                                               Mr. Ashok Kr. Krrma, Adv.
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
                                       ORAL ORDER

7   30-09-2024

Learned Senior counsel appearing on behalf of the petitioner seeks permission to withdraw the present writ petition with liberty to approach this Court in case the grievance of the petitioner is not redressed.

Patna High Court CWJC No.3425 of 2024(7) dt.30-09-2024 2/2

2. Permission is granted.

3. Accordingly, the present writ petition is dismissed as withdrawn with the aforesaid liberty.

(A. Abhishek Reddy , J) Bhardwaj/-

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