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[Cites 0, Cited by 0] [Section 581G(2)] [Section 581G] [Entire Act]

Union of India - Subsection

Section 581G(2)(g) in The Companies (Amendment) Act, 2002

(g)the Producer Company shall actively co- operate with other Producer Companies (and other organisations following similar principles) at local, national or international level so as to best serve the interest of their Members and the communities it pur orts to serve.