Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 16] [Entire Act]

State of Uttar Pradesh - Section

Section 35 in The U.P. Secondary Education Services Selection Board Act, 1982

35. Power to make rules

. - The State Government may, by notification, make rules for carrying out the purposes of this Act.