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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil University Act, 1982

(2)The Secretary to Government in-charge of Finance;(2.A) The Secretary to Government in-charge of Health and Family Welfare;(2.A.A:") The Secretary to Government in-charge of Tamil Development- culture; (Vide T.N.G.G. Part IV. Section I dated 18.11.1986)