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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1A) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(1A)[] [Renumbered by Goa Act No. 9 of 2018, dated 22.8.2018.] 'agriculture' includes (i) horticulture, farming, growing of crops, fruits, vegetables, flowers, grass, fodder and trees; (ii) any kind of cultivation of soil; (iii) breeding and keeping of livestock including cattle, horses, donkeys, mules, pigs, fish, poultry and bees; (iv) the use of land which is ancillary to the farming of land or any other agricultural purposes; but does not include the use of any land attached to a building for the purposes of garden to be used along with such building; and the expression 'agricultural' shall be construed accordingly;