Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 290] [Entire Act] State of Odisha - Subsection Section 290(4) in Orissa Municipal Act, 1950 (4)Every such licence shall expire at the end of the year unless for special reasons the Executive Officer considers it should expire at when it shall expire at such earlier date as may be specified therein.
