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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000

1. Short title Commencement and Interpretation.

(1)These Regulations may be called the Andhra Pradesh Electricity Regulatory Commission (Standards of Performance) Regulations, 2000.
(2)These Regulations shall be applicable to all Distribution and Retail Supply Licensees(hereinafter in the Regulations to be referred as licensee).
(3)They shall come into force on the date of their publication in the A.P. Gazette.
(4)They extend to whole of the State of Andhra Pradesh.
(5)The Andhra Pradesh General Clauses Act, 1891 shall apply to the interpretation of these Regulations.