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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Sh. Anand Kumar Sethi And Another vs . Nishant Thakur And Others on 18 May, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Anand Kumar Sethi and another Vs. Nishant Thakur and others CMPMO No. 61 of 2022 .

18.05.2022 Present: Mr. Vipin Pandit, Advocate, for the petitioners.

Mr. Ashwani Kaundal, Advocate, for respondents No. 1 to 8.

Respondent No. 9 is stated to have died.

CMPMO No. 61 of 2022 & CMP No. 2460 of 2022 As per report of the Registry, respondents No. 1 to 8 stand served through their General Power of Attorney.

Mr. Ashwani Kaundal has put in appearance on behalf of respondents No. 1 to 8. Further as per report of the Registry, respondent No. 9 is stated to have refused the acceptance of notice. However, Mr. Vipin Pandit submits that as per his instructions, respondent No. 9 is dead. On his request, the matter is ordered to be listed after two weeks, to enable him to take appropriate steps, if that is the case. Interim to continue.

(Ajay Mohan Goel) Judge May 18, 2022 (bhupender) ::: Downloaded on - 18/05/2022 20:09:55 :::CIS