Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 18 in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

18. Combined selection list.

- If appointment has to be made both by direct recruitment and by promotion, a combined select list shall be prepared by taking the names of candidates in such manner that prescribed percentage of direct recruits and promotees is maintained from the lists prepared under Rules 15 and 17 in the case of recruitment to the post of Deputy Jailor and from the lists prepared under Rules 15 and 16 in the case of Assistant Jailors, the first name in the combined lists for Deputy Jailors and Assistant Jailors being from the lists prepared under Rules 17 and 16 respectively.