Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 3 in The Khadi And Village Industries Commission Act, 1956 3. Power to add to the Schedule. [Omitted by Khandi and Village Industries Commission (Amendment) Act (12 of 1987), s. 3 (w.e.f. 24.7.1987).]
