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State of Madhya Pradesh - Section

Section 11 in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001

11. Supply of Copy of order passed in Appeal.

- A copy of the order passed in appeal shall be supplied free of cost to the appellant and another copy shall be sent to the officer whose order forms the subject matter of the appeal.Form I[See Rule 3 (1)]Madhya Pradesh Paramedical Council State Register of Paramedical Practitioners
S.No. Enrolment No. Name with Father's/ Husband's name Address Qualifications and date when obtained with nameof University or Board Fees
(1) (2) (3) (4) (5) (6)
Age with date of birth Place of practice Date and place of enrolment Signature of Registrar Remarks
(7) (8) (9) (10) (11)
 
Form II[See Rule 5]Form of Application for EnrolmentTo,The Registrar,Madhya Pradesh Paramedical Council,Bhopal.Sir,I have the honour to request that my name be enrolled in the State Register of Paramedical Practitioners maintained under Section 39 of the Madhya Pradesh Sah Chikitsiy Parishad Adhiniyam, 2000 (No. 1 of 2001) and I may kindly be furnished with the certificate of enrolment.