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State of Madhya Pradesh - Section
Section 11 in The M.P. Paramedical Council (Maintenance, Publication and Revision of Register and Appeal) Rules, 2001
11. Supply of Copy of order passed in Appeal.
- A copy of the order passed in appeal shall be supplied free of cost to the appellant and another copy shall be sent to the officer whose order forms the subject matter of the appeal.Form I[See Rule 3 (1)]Madhya Pradesh Paramedical Council State Register of Paramedical Practitioners| S.No. | Enrolment No. | Name with Father's/ Husband's name | Address | Qualifications and date when obtained with nameof University or Board | Fees |
| (1) | (2) | (3) | (4) | (5) | (6) |
| Age with date of birth | Place of practice | Date and place of enrolment | Signature of Registrar | Remarks |
| (7) | (8) | (9) | (10) | (11) |