Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(i) in The U.P. Wheat Products Control and Distribution Order, 1967 (i)furnish correctly such information relating to the business of the roller as may be demanded from him by the Food Officer for the purposes of the Order, and
