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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(3)(b) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967

(b)the total area covered by the building shall not exceed two percent of the area of the survey number of sub-division thereof or 300 sq. meter whichever is less.