Section 21(5) in The Ganjam and Boudh (Village Offices Abolition) Rules, 1970
(5)If the Village Officer or his authorised agent does not turn up to receive the payment, the Sub-divisional Officer shall send the amount to him by Postal Money Order in his last known address :Provided that the commission payable on the money order shall be paid out of the amount payable to the Village Officer.
